14. Adjournment of inquiry.-
The Collector may, for any cause he thinks fit, from time to time adjourn the inquiry to a day to be fixed by him.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
14. Adjournment of inquiry.- The Collector may, for any cause he thinks fit, from time to time adjourn the inquiry to a day to be fixed by him. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
