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Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955

17-A.Maintenance of registers, records and muster-rolls. -

Every employer in relation to a newspaper establishment shall prepare and maintain such registers, records and muster-rolls and in such manner as may be prescribed.



Working Journalists and Other Newspaper Employees Conditions of Service) and Miscellaneous Provisions Act, 1955 Back




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