Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955
1.Short title and commencements. -
(1)This Act may be called the 1[working Journalists and other Newspaper Employees] (Conditions of Service) and Miscellaneous Provisions Act, 1955.
(2)It extends to the whole of India 2[* * *]
1.Subs. by Act 60 of 1974, Sec. 2.
2.Omitted by Act 51 of 1970, Sec. 2 and Schedule for the words "except the State of Jammu and Kashmir".