The Womens and Childrens Institutions (Licensing) Act, 1956
[Act No. 105 of 1956]
[30th December, 1956.]
| Contents | |
| Sections | Chaptericulars |
| Title | The Womens and Childrens Institutions (Licensing) Act, 1956 |
| 1. | Short title, extent and commencement |
| 2. | Definitions |
| 3. | Licensing of institutions |
| 4. | Application for licence |
| 5. | Grant of licence |
| 6. | Licence not transferable |
| 7. | Revocation of licence |
| 8. | Appeals |
| 9. | Penalty |
| 10. | Act not to apply to certain institutions |
| 11. | Power to make rules |
| 12. | Repeal and savings |
