Wild Life (Protection) Act, 1972
9. Prohibition of hunting
No person shall hunt any wild animal specified in Schedules I, II, III and IV except as provided under section 11 and section 12.]
18 [***]
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
Wild Life (Protection) Act, 1972 9. Prohibition of hunting No person shall hunt any wild animal specified in Schedules I, II, III and IV except as provided under section 11 and section 12.] 18 [***] |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
