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Wild Life (Protection) Act, 1972

38G. Annual report and audit report to be laid before Parliament

The Central Government shall cause the annual report together with a memorandum of action taken on the recommendations contained therein, in so far as they relate to the Central Government, and the reasons for the non-acceptance, if any, of any of such recommendations and the audit report to be laid as soon as may be after the reports are received before each House of Parliament.



Wild Life (Protection) Act, 1972 Back




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