AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Wild Life (Protection) Act, 1972

37. Declaration of closed area.

(1) The State Government may, by notification, declare any area closed to hunting for such period as may be specified in the notification.

(2) No hunting of any wild animal shall be permitted in a closed area during the period specified in the notification referred to in sub-section (1).

Sanctuaries or National Parks declared by Central Government



Wild Life (Protection) Act, 1972 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys