Wild Life (Protection) Act, 1972
32. Ban on use of injurious substances
No person shall use, in a sanctuary, chemicals, explosives or any other substances which may cause injury to or endanger, any wild life in such sanctuary.
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Wild Life (Protection) Act, 1972 32. Ban on use of injurious substances No person shall use, in a sanctuary, chemicals, explosives or any other substances which may cause injury to or endanger, any wild life in such sanctuary. |
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