Wild Birds and Animals Protection Act, 1912

[Act No. 8 of 1912 dated 8th September, 1912]¹

Contents
Sections	Particulars
1	Short title and extent
2	Application of Act
3	Close time
4	Penalties
5	Confiscation
6	Cognizance of offences
7	Power to grant exemption
8	Savings
	Schedule

An act to make better provision for the protection and preservation of certain wild birds and animals.

Comment: The aim of the Act is to make better provision for the protection and preservation of certain wild birds and animals.

Whereas it is expedient to make better provision for the protection and preservation of certain wild birds and animals, It is hereby enacted as follows: -