Whistle Blowers Protection Act, 2011
26. Power of State Government to make rules.
The State Government may, by notification in the Official Gazette, make rules for the purpose of carrying out the provisions of this Act.
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Whistle Blowers Protection Act, 2011 26. Power of State Government to make rules. The State Government may, by notification in the Official Gazette, make rules for the purpose of carrying out the provisions of this Act. |
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