The West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949
[Act No. 20 of 1949]
[14th April, 1949.]
Contents: | |
Title | The West Godavari District (Assimilation of Laws on Federal Subjects) Act, 1949 |
Sections: | Particulars: |
1. | Short title and commencement |
2. | Interpretation |
3. | Assimilation of laws |
4. | Provision for removal of difficulties |
The Schedule | [See Section 2(D)] |