Weekly Holidays Act, 1942

[Act No. 18 of Year 1942]

Contents
Sections	Particulars
1	Short title, extent and commencement
2	Definitions
3	Closing of shop
4	Weekly holidays in shops, restaurants and theatres
5	Additional half-day closing of holiday
6	No deduction or abatement to be made from wages
7	Inspectors
8	Powers of inspectors
9	Penalties
10	Rules
11	Power of exemption and suspension

An Act to provide for the grant of weekly holidays to persons employed in shops, restaurants and theatres

Comment: The purpose of the Act is to provide for the grant of weekly holidays to persons employed in shops, restaurants and theatres.

It is hereby enacted as follows:-