[The Second Schedule.]
1. Omitted by the Finance Act, 1992 (18 of 1992), s. 100 (w.e.f. 1-4-1993).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
[The Second Schedule.] 1. Omitted by the Finance Act, 1992 (18 of 1992), s. 100 (w.e.f. 1-4-1993). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
