9A. [Commissioners of Wealth-tax (Appeals).]
Omitted by the Direct Tax Laws (Amendment)Act, 1987 (4 of 1988), s. 132 (w.e.f. 1-4-1988).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
9A. [Commissioners of Wealth-tax (Appeals).] Omitted by the Direct Tax Laws (Amendment)Act, 1987 (4 of 1988), s. 132 (w.e.f. 1-4-1988). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
