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3[44C. Rounding off of net wealth.

The amount of net wealth computed in accordance with the foregoing provisions of this Act shall be rounded off to the nearest multiple of one hundred rupees and, for this purpose, any part of a rupee consisting of paise shall be ignored and thereafter, if such amount contains a part of one hundred rupees, then, if such part is fifty rupees or more, the amount shall be increased to the next higher amount which is a multiple of one hundred and, if such part is less than fifty rupees, the amount shall be reduced to the next lower amount which is a multiple of one hundred; and the amount so rounded off shall be deemed to be the net wealth of the assessee for the purposes of this Act.

1. Subs. by Act 16 of 1972, s. 49, for certain words (w.e.f. 1-4-1972).

2. Subs. by Act 33 of 2009, s. 84, for "any country" (w.e.f. 1-10-2009).

3. Ins. by Act 42 of 1970, s. 65 (w.e.f. 1-4-1971).



Wealth-Tax Act, 1957 Back




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