34. [Restrictions on registration of transfers of immovable property in certain cases.]
Omitted by the Wealth-tax (Amendment) Act, 1964, s. 29 (w.e.f. 1-4-1965).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
34. [Restrictions on registration of transfers of immovable property in certain cases.] Omitted by the Wealth-tax (Amendment) Act, 1964, s. 29 (w.e.f. 1-4-1965). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
