15C. [Provisional assessment.]
Omitted by the Direct Tax Laws (Amendment) Act, 1987, s. 137 (w.e.f. 1-4-1989). Earlier it was inserted by the Wealth-tax (Amendment) Act, 1964, s. 15 (w.e.f.1-4-1965).
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15C. [Provisional assessment.] Omitted by the Direct Tax Laws (Amendment) Act, 1987, s. 137 (w.e.f. 1-4-1989). Earlier it was inserted by the Wealth-tax (Amendment) Act, 1964, s. 15 (w.e.f.1-4-1965). |
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