13. [Wealth-tax authorities to follow orders, etc., of the Board.]
Omitted by the Direct Tax Laws(Amendment) Act, 1987 (4 of 1988), s. 132 (w.e.f. 1-4-1988).
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13. [Wealth-tax authorities to follow orders, etc., of the Board.] Omitted by the Direct Tax Laws(Amendment) Act, 1987 (4 of 1988), s. 132 (w.e.f. 1-4-1988). |
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