12.[Control of wealth-tax authorities.]
Omitted by s. 132, ibid. (w.e.f. 1-4-1988). Earlier substituted by Act 46 of 1964, s. 11 (w.e.f. 1-4-1965).
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
12.[Control of wealth-tax authorities.] Omitted by s. 132, ibid. (w.e.f. 1-4-1988). Earlier substituted by Act 46 of 1964, s. 11 (w.e.f. 1-4-1965). |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
