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11A. [Inspector of Wealth-tax.]

Omitted by the Direct Tax Laws (Amendment) Act, 1987 (4 of1988), s. 132 (w.e.f. 1-4-1988). Earlier inserted by Act 46 of 1964, s. 11 (w.e.f. 1-4-1965) and later substituted by Act 20 of 1967, s. 34 (w.e.f. 1-4-1967).



Wealth-Tax Act, 1957 Back




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