10A. [Directors of Inspection.]
Omitted by the Direct Tax Laws (Amendment) Act, 1987 (4 of1988), (w.e.f. 1-4-1988). Earlier section 10A was inserted by Act 46 of 1964, s. 10 (w.e.f. 1-4-1965).
1. Subs. by Act 12 of 1990, s. 53, for "16, 17" (w.e.f. 1-4-1990).