1. Short title, extent and commencement.
(1) This Act may be called the Wealth-tax Act, 1957. (2) It extends to the whole of India.
(3) It shall be deemed to have come into force on the 1st day of April, 1957.
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1. Short title, extent and commencement. (1) This Act may be called the Wealth-tax Act, 1957. (2) It extends to the whole of India. (3) It shall be deemed to have come into force on the 1st day of April, 1957. |
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