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Water (Prevention & Control of Pollution) Cess Act, 1977

SCHEDULE I

[See section 2(c)]

1. Ferrous metallurgical industry.

2. Non ferrous metallurgical industry.

3. Mining industry.

4. Ore processing industry.

5. Petroleum industry.

6. Petro-chemical industry.

7. Chemical industry.

8. Ceramic industry

9. Cement industry

10. Textile industry 7[including cotton, synthetic and semi-synthetic fibres manufactured from these fibres].

11. Paper industry.

12. Fertilizer industry.

13. Coal (including coke) industry.

8[14. Power (thermal, diesel and hydel) generating industry.]

15. Processing of animal or vegetable products industry 7[including processing of milk, meat, hides, and skins, all agricultural products and their waste.]

9[16. Engineering industry.]



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