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The 2[Waqf] Act, 1995

Act No. 43 of 1995

[22nd November, 1995.]

An Act to provide for the better administration of 1[Auqaf] and for matters connected therewith or incidental thereto.

BE it enacted by Parliament in the Forty-sixth Year of the Republic of India as follows:-



Waqf Act, 1995 Back




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