92. Board to be party to suit or proceeding.-
In any suit or proceeding in respect of a 1[waqf] or any 1[waqf] property the Board may appear and plead as a party to the suit or proceeding.
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92. Board to be party to suit or proceeding.- In any suit or proceeding in respect of a 1[waqf] or any 1[waqf] property the Board may appear and plead as a party to the suit or proceeding. |
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