Voluntary Deposits (Immunities and Exemptions) Act, 1991
1. Short title and extent.-
1. This Act may be called the Voluntary Deposits (Immunities and Exemptions) Act, 1991.
2. It extends to the whole of India.
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Voluntary Deposits (Immunities and Exemptions) Act, 1991 1. Short title and extent.- 1. This Act may be called the Voluntary Deposits (Immunities and Exemptions) Act, 1991. 2. It extends to the whole of India. |
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