34. Examinations.-
Subject to the provisions of the Statutes, all arrangements for the conduct of 4[tests, evaluations and examinations] shall be made by the Karma-Samiti (Executive Council) in such manner as may be prescribed by the Ordinances.
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34. Examinations.- Subject to the provisions of the Statutes, all arrangements for the conduct of 4[tests, evaluations and examinations] shall be made by the Karma-Samiti (Executive Council) in such manner as may be prescribed by the Ordinances. |
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