32. Residence.-
Every student of the University 2[other than a student of its Lok Siksha Samsad (People's Education Council)] shall reside in a 3[Chatravasa] or under such conditions as may be prescribed by the Statutes and the Ordinances.
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32. Residence.- Every student of the University 2[other than a student of its Lok Siksha Samsad (People's Education Council)] shall reside in a 3[Chatravasa] or under such conditions as may be prescribed by the Statutes and the Ordinances. |
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