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18. Authorities of the University.-

The following shall be authorities of the University:-

(1) the Samsad (Court);

(2) the Karma-Samiti (Executive Council);

(3) the Shiksha Samiti (Academic Council); 2***

3[(4) The Artha-Samiti (Finance Committee);

(5) The Institute Board; and]

4[(6)] such other authorities as may be declared by the Statutes to be authorities of the University.



Visva Bharati Act, 1951 Back




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