The Visva-Bharati (Amendment) Act, 1984

[Act No. 31 of 1984]

[21st May, 1984.]

Contents
Sections	Particulars
Title	The Visva-Bharati (Amendment) Act, 1984
1.	Short title and commencement
2.	[Repealed.]
3.	[Repealed.]
4.	[Repealed.]
5.	[Repealed.]
6.	[Repealed.]
7.	[Repealed.]
8.	[Repealed.]
9.	[Repealed.]
10.	[Repealed.]
11.	[Repealed.]
12.	[Repealed.]
13.	[Repealed.]
14.	[Repealed.]
15.	[Repealed.]
16.	[Repealed.]
17.	[Repealed.]
18.	[Repealed.]
19.	[Repealed.]
22.	[Repealed.]
24.	[Repealed.]
25.	[Repealed.]
26.	[Repealed.]
27.	[Repealed.]
28.	Transitional provisions
29.	Saving
30.	Powers of Paridarsaka (Visitor) to make appointment in certain cases