The Vice-Presidents Pension Act, 1997
[Act No. 30 of 1997]
[28th May, 1997.]
| Contents | |
| Sections | Particulars |
| Title | The Vice-Presidents Pension Act, |
| 1. | Short title |
| 2. | Pension to retiring Vice-Presidents |
| 3. | Medical facilities to the family of deceased Vice-President |
| 4. | Pension to be charged on the Consolidated Fund of India |
| 5. | Power to make rules |
| 6. | Power to remove difficulties |
