The Fifth Schedule

(See Section 24)

Amendment of the Constitution (Scheduled Castes) Order, 1950

In the Constitution (Scheduled Castes) Order, 1950,-

(a) in paragraph 2, for the figures "XXIII" , the figures "XXIV" shall be substituted;

(b) in the Schedule, after Part XXIII, the following shall be inserted, namely:-

"PART XXIV-Uttaranchal

1. Agariya

2. Badhik

3. Badi

4. Baheliya

5. Baiga

6. Baiswar

7. Bajaniya

8. Bajgi

1[9. Balahar]

10. Balai

11. Balmiki

12. Bangali

13. Banmanus

14. Bansphor

15. Barwar

16. Basor

17. Bawariya

18. Beldar

19. Beriya

20. Bhantu

21. Bhuiya

22. Bhuyiar

23. Boria

24. Chamar, Dhusia, Jhusia, Jatava

25. Chero

26. Dabgar

27. Dhangar

28. Dhanuk

29. Dharkar

30. Dhobi

31. Dom

32. Domar

33. Dusadh

1[34. Gharami]

1[35. Ghasiya]

36. Gond

1[37. Gual]

38. Habura

39. Hari

40. Hela

41. Kalabaz

42. Kanjar

43. Kapariya

44. Karwal

1[45. Khairaha]

1[46. Kharwar (excluding Benbansi)]

47. Khatik

1[48. Khorot]

49. Kol

50. Kori

51. Korwa

52. Lalbegi

53. Majhwar

54. Mazhabi

55. Musahar

56. Nat

57. Pankha

58. Parahiya

59. Pasi, Tarmali

60. Patari

1[61. Saharya]

62. Sanaurhiya

63. Sansiya

64. Shilpkar

65. Turaiha.".