7. Amendment of the Fourth Schedule to the Constitution.-

On and from the appointed day, in the Fourth Schedule to the Constitution, in the Table,-

(a) entries 17 to 28 shall be renumbered as entries 18 to 29 respectively;

(b) in entry 16, for the figures "34", the figures "31" shall be substituted;

(c) after entry 16, the following entry shall be inserted, namely:-

"17.Uttaranchal ....................................................................3".