The Uttaranchal (Alteration Of Name) Act, 2006
Act No. 52 of 2006
[21st December, 2006.]
An Act to alter the name of the State of Uttaranchal.
BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:--
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The Uttaranchal (Alteration Of Name) Act, 2006 Act No. 52 of 2006 [21st December, 2006.] An Act to alter the name of the State of Uttaranchal. BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- |
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