5. Amendment of Fourth Schedule to the Constitution.
In the Fourth Schedule to the Constitution, under the heading "TABLE", in entry 18, in the second column, for the word "Uttarachal" the word "Uttarakhand" shall be substituted.
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5. Amendment of Fourth Schedule to the Constitution. In the Fourth Schedule to the Constitution, under the heading "TABLE", in entry 18, in the second column, for the word "Uttarachal" the word "Uttarakhand" shall be substituted. |
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