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The Usury Laws Repeal Act, 1855
[Act No. 28 of 18551]
[19th September, 1855.]
Contents
Title
The Usury Laws Repeal Act, 1855
Sections
Particulars
1.
[Repealed.]
2.
Rate of interest to be decreed by Courts
3.
Rate of interest upon a judgment or decree
4.
Contracts for usufruct of property in lieu of interest
5.
Amount of interest to be deposited in certain cases of conditional sales under Bengal Regulations, Proviso
6.
Rate of interest on future adjustments of accounts
7.
[Repealed.]
8.
[Repealed.]
9.
[Repealed.]
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