The University of Hyderabad Act, 1974
13. The Pro-Vice-Chancellors.-
Every Pro-Vice-Chancellor shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the Statutes.
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The University of Hyderabad Act, 1974 13. The Pro-Vice-Chancellors.- Every Pro-Vice-Chancellor shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the Statutes. |
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