Act to have overriding effect | Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002 | Bare Acts | Law Library

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22. Act to have overridingeffect.

The provisions of this Act shall have effect notwithstanding anything in consistent therewith contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than this Act.

Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002

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