1. Short title and commencement.-
(1) This Act may be called the Union Duties of Excise (Distribution) Act, 1979.
(2) It shall be deemed to have come into force on the 1st day of April, 1979.
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1. Short title and commencement.- (1) This Act may be called the Union Duties of Excise (Distribution) Act, 1979. (2) It shall be deemed to have come into force on the 1st day of April, 1979. |
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