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The Telecom Regulatory Authority of India (Amendment) Ordinance, 2014
Act No. 3 of 2014

[28th May, 2014.]

Promulgated by the President in the Sixty-fifth Year of the Republic of India.

An Ordinance further to amend the Telecom Regulatory Authority of India Act, 1997.

WHEREAS Parliament is not in session and the President is satisfied that the circumstances exist which render it necessary for him to take immediate action;

NOW, THEREFORE, in exercise of the powers conferred by clause (1) of article 123 of the Constitution, the President is pleased to promulgate the following Ordinance:



Telecom Regulatory Authority of India (Amendment) Ordinance Act, 2014 Back




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