Telecom Regulatory Authority of India (Amendment) Ordinance Act, 2014 | Bare Acts | Law Library

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The Telecom Regulatory Authority of India (Amendment) Ordinance, 2014

[Act No. 3 of 2014]

[28th May, 2014.]

Contents:
Title	The Telecom Regulatory Authority of India (Amendment) Ordinance, 2014
Sections:	Particulars:
1.	Short title and commencement
2.	Amendment of section 5

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