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The Telecom Regulatory Authority of India (Amendment) Act, 2014

Act No. 20 of 2014

[17th July, 2014.]

An Act further to amend the Telecom Regulatory Authority of India Act, 1997.

BE it enacted by Parliament in the Sixty-fifth Year of the Republic of India as follows:



Telecom Regulatory Authority of India (Amendment) Act, 2014 Back




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