The Tripura University Act, 2006
18. The Controller of Examinations.-
The Controller of Examinations shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes.
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The Tripura University Act, 2006 18. The Controller of Examinations.- The Controller of Examinations shall be appointed in such manner and shall exercise such powers and perform such duties, as may be prescribed by the Statutes. |
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