Confirmation of the table of revenue-rates | Tripura Land Revenue and Land Reforms Act, 1960 | Bare Acts | Law Library

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34. Confirmation of the table of revenue-rates.-

(1) The Administrator may confirm the table of revenue-rates submitted to him by the settlement officer with such modifications, if any, as he may consider necessary.

(2) The table of revenue-rates confirmed under sub-section (1) shall be finally published in the Official Gazette.

Tripura Land Revenue and Land Reforms Act, 1960

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