The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959

Act No. 42 of 1959

[12th September, 1959.]

An Act further to amend the Travancore-Cochin Vehicles Taxation Act, 1950, and to provide for certain other connected matters.

BE it enacted by Parliament in the Tenth Year of the Republic of India as follows:-