The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959
[Act No. 42 of 1959]
[12th September, 1959.]
| Contents | |
| Title | The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959 |
| Sections | Particulars |
| 1. | Short title |
| 2. | Amendment of Schedule I |
| 3. | Validation of levy, collection, etc., of taxes on certain types of vehicles |
| 4. | Repeal |
