AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

25. Repeal and savings.

(1) The Ear Drums and Ear Bones (Authority for Use for Therapeutic Purposes) Act, 1982 (28 of 1982) and the Eyes (Authority for Use for Therapeutic Purposes) Act, 1982 (29 of 1982) are hereby repealed.

(2) The repeal shall, however, not affect the previous operation of the Acts so repealed or anything duly done or suffered thereunder.

1. Subs. by Act 16 of 2011, s. 20, for "hospital" (w.e.f. 10-1-2014).

(vi) to undertake such other measures as may be prescribed.



Transplantation of Human Organs and Tissues Act, 1994 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys