AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

20. Act not in derogation of any other law.-

The provisions of this Act shall be in addition to, and not in derogation of, any other law for the time being in force.



Transgender Persons (Protection of Rights) Act, 2019 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys