AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

10. Obligations of establishments.-

Every establishment shall ensure compliance with the provisions of this Act and provide such facilities to transgender persons as may be prescribed.



Transgender Persons (Protection of Rights) Act, 2019 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys