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The Transfer of Evacuee Deposits Act, 1954
[Act No. 15 of 1954]
[26th March, 1954.]
Contents
Title
The Transfer of Evacuee Deposits Act, 1954
Sections
Chaptericulars
1.
Short title, extent and commencement
2.
Definitions
3.
Appointment of Custodian and Assistant Custodians of Deposits
4.
Transfer of deposits in mass migration area
5.
Procedure for transfer of certain other deposits to Pakistan
6.
Transfer of records relating to transferable deposit
7.
Power of Court or Custodian to convert deposits into money before transmission to Pakistan
8.
Cesser of jurisdiction in respect of deposits transferred
9.
Reception in India of deposits transferred from Pakistan
10.
Powers of Custodian
11.
Jurisdiction of civil courts barred
12.
Protection of action taken in good faith
13.
Power to make rules
14.
[Repealed.]
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